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[Cites 0, Cited by 0] [Section 91(1)] [Section 91] [Entire Act]

State of Manipur - Subsection

Section 91(1)(a) in The Manipur Co-operative Societies Act, 1976

(a)a society, its committee, any past committee, any past or present officer, any past or present agent, any past or present servant or nominee, heir, or legal representative of any deceased officer, deceased agent or deceased servant of the society, or the liquidator of the society;