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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

Bengal Presidency - Subsection

Section 52(1)(b) in Presidency-Towns Insolvency Act, 1909

(b)the tools (if any) of his trade and the necessary wearing apparel, bedding, cooking vessel, and furniture of himself, his wife and children, to a value, inclusive of tools and apparel and other necessaries as aforesaid, not exceeding three hundred rupees in the whole.