Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Arunachal Pradesh - Subsection Section 18(1) in Arunachal Pradesh Unlawful Activities (Prevention) Act, 2014 (1)The government may, not inconsistent with this Act make rules for all or any of the provisions for carrying out the purposes of this Act.
