Jammu & Kashmir High Court
Karan Singh vs State Of J&K; And Others. on 17 November, 2017
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
OWP No.988/2014
MP Nos.1339/2014 & 1/2017
Date of order: 17 .11.2017.
Karan Singh v. State of J&K and others.
Coram:
Hon'ble Mr. Justice Sanjeev Kumar, Judge
Appearing counsel:
For the Petitioner(s) : Ms. Komal Sharma, Advocate.
For the Respondent(s) : Mr. Ehsan Mirza, Dy. AG for R-1.
Issue fresh notice to respondent No.3, returnable within four weeks. List in the second week of February, 2018.
(Sanjeev Kumar) Judge Jammu 17.11.2017 Vinod.