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State of Madhya Pradesh - Section

Section 12 in The M.P. Water Supply Rules

12. Right to Access and to Inspect Fittings.

- (i) The authorised officer shall have the right to enter the premises and inspect all or any fittings and pipes and to check that no misuse of water is being made.
(ii)If the consumer or his representative obstructs the authorised officer in performing his duties, supply is liable to be disconnected after giving him a show-cause notice.