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[Cites 0, Cited by 2] [Entire Act]

State of Bihar - Section

Section 13 in Bihar Shops & Establishments Act, 1953

13. No child to work in an establishment.

- No child below the age of [fourteen years shall be required or allowed to work as an employee in any establishment to which this Act applies.] [Substituted for the word 'twelve' by Act 25 of 2007.]