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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(1)(b) in The S.B. Dey Sanatorium Acquisition Act, 1979

(b)wrongfully obtains possession of any property forming part of the undertaking of the institution which has vested in the Government under section 3, or