Calcutta High Court (Appellete Side)
National Insurance Co. Ltd vs Smt. Sandhya Rani Sau & Ors on 5 April, 2023
16 05.04.2023
Ct. No.237 pg.
IN THE HIGH COURT AT CALCUTTA CIVIL APPELLATE JURISDICTION APPELLATE SIDE FMA 684 of 2006 with IA No. CAN 1 of 2005 (CAN 10379 of 2005) with CAN 3 of 2007 (CAN 2893 of 2007) with CAN 4 of 2008 (CAN 10456 of 2008) (Application not in the file) with CAN 5 of 2009 (CAN 7708 of 2009) with CAN 6 of 2015 (CAN 4836 of 2015) with CAN 7 of 2016 (CAN 6737 of 2016) (Applications not in the file) National Insurance Co. Ltd.
Vs. Smt. Sandhya Rani Sau & Ors.
Mr. Krishanu Banik ... For the appellant/claimant Let this matter go out of list with liberty to mention.
(Bibhas Ranjan De, J.)