Section 5(ffd) in The Banking Regulation Act, 1949
(ffd)[ "National Housing Bank" means the National Housing Bank established under section 3 of the National Housing Bank Act, 1987 (53 of 1987);] [Inserted by Act 53 of 1987, Section 56 and Sch. II (w.e.f. 9.7.1988).]
