Calcutta High Court (Appellete Side)
All India Postal Sbco Employees' ... vs The Union Of India & Ors on 25 February, 2019
Author: Debangsu Basak
Bench: Debangsu Basak
1 Sl. No.369.
25‐02‐2019 S.D. W.P. 23028 (W) of 2018 All India Postal SBCO Employees' Association & Anr.
vs. The Union of India & Ors.
Mr. Gobinda Chandra Baidya Mr. Gobinda Baidya Mr. R.P. Motilal ....For the petitioners.
Mr. Kaushik Chanda, Ld. Addl. Solicitor General Mr. T. Chatterjee Mr. Lokenath Chatterjee ....For the U.O.I. On the prayer made on behalf of the learned Advocate for the petitioners, list the Writ Petition in the Monthly List of April 2019.
Urgent photostat certified copies of this order, if applied for, be made available to the parties upon compliance of the formalities.
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