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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(1) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(1)[The Kulpati (Vice Chancellor)] [Substituted by UP. Act 29 of 1974, vide Section 27, for words The Vice-Chancellor] shall be a whole time officer of the. University. The first Vice Chancellor after the commencement of the Uttar Pradesh Krishi Vishwavidyalay (Sanshodhan) Adhyadesh, 1966, shall be appointed by the [Kuladhipati (Chancellor)] [Substituted by UP. Act 29 of 1974, vide Section 27, for words The Vice-Chancellor]. The subsequent [Kulpati (Vice-Chancellors)] [Substituted by UP. Act 29 of 1974, vide Section 27, for words The Vice-Chancellor] shall be appointed by the [Kuladhipati (Chancellor)] [Substituted by UP. Act 29 of 1974, vide Section 27, for words The Vice-Chancellor] out of a panel of three persons nominated by [a search committee consisting of an ex officio member of the Board i.e. the Secretary/Principal Secretary/Additional Chief Secretary of Agriculture Education and Research Department and two other members appointed by the State Government.] [Substituted 'a committee consisting of a representative of the Board chosen in the prescribed manner and two other members appointed by the State Government.' by Uttar Pradesh Act No. 9 of 2019, dated 2.8.2019.]