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State of Uttar Pradesh - Section

Section 2 in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

2. Circle [Section 3 (3-A) of U. P. Z. A. and L. R. Act].

- 'Circle' means any area for which a Gram Sabha has been established under the U. P. Panchayat Raj Act, 1947. [See Section 2(d), U.P. Panchayat Raj Act, 1947].