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[Cites 0, Cited by 0] [Section 70A] [Entire Act]

State of Punjab - Subsection

Section 70A(2) in The Punjab Co-operative Societies Act, 1961

(2)an order for the winding up of the bank shall be made by the Registrar if so required by the Reserve Bank of India in the circumstances referred to in Section 13-D of the Deposit Insurance and Credit Guarantee Corporation Act, 1961 (Central Act 47 of 1961);