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State of Punjab - Section

Section 70 in The Punjab Co-operative Societies Rules, 1963

70. Disposal of record. [Section 85 (1)]

- All the books and records of a co-op. society whose registration has been cancelled may be destroyed under the orders of the Registrar after the expiry of a period of three years from the date of cancellation.Chapter-IXExecution of Awards, Decrees, Orders and Decisions