Madhya Pradesh High Court
Senior Manager,Uco Bank vs M/S Zoom Developers (Pvt) Ltd. on 26 February, 2018
HIGH COURT OF MADHYA PRADESH COMP No.9/2011 Indore, Dated: 26/2/2018 I.A. No.9075/2016 None present for the applicant.
On the previous date also no one was present for the applicant.
It appears that the applicant is not interested in prosecuting the I.A. which is accordingly dismissed for want of prosecution.
I.A. No.3109/2017Shri Nikhil Pandey, learned counsel for the applicant submits that he is not pressing this I.A. I.A. No.3109/2017 is accordingly dismissed as not pressed.
I.A. No.3110/2017Shri Nikhil Pandey, learned counsel for the applicant. Shri H.Y. Mehta, learned counsel for the OL prays for and is granted three day's time to file the reply of I.A. List on the next date of hearing.
I.A. No.4841/2017Shri Vijyesh Atre, learned counsel for the applicant. Shri H.Y. Mehta, learned counsel for the OL. Shri Deepak Rawal learned for the ED prays for time to argue the matter.
List on the next date of hearing along with OLR No.20/2017.
OLR Nos. 51/16, 66/16, 13/17, 20/17, 38/17 and 42/17 Parties through their counsel.
List on the next date of hearing, as prayed by learned counsel for the OL.
List after three weeks on any Monday.
(Prakash Shrivastava) Judge Digitally signed by Bhuneshwar Datt Date: 2018.02.26 15:46:10 -08'00'