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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(i) in The Rajasthan Grant & Payment of Old Age Pension Rules, 1974

(i)The amount of pension payable to each destitute shall be Rs. 40/- p.m. where husband and wife both are destitute the amount of pension payable to them jointly shall be Rs. 60/-p.m.