Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8B] [Entire Act] State of Maharashtra - Subsection Section 8B(13) in The Maharashtra housing and Area Development (Disposal of Land) Regulations, 1982 (13)List of eligible persons drawn up under clause (11) of this Regulation shall be forwarded to the Chief Officer.
