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State of Tamilnadu - Section

Section 8 in Tamil Nadu Land Reforms (Payment for Surplus Land) Rules, 1966

8. Bonds to be subject to provisions of Public Debt Act, 1944.

- Save as otherwise provided in section 55 in those rules, the bonds shall be subject to the provisions of the Public Debt Act, 1944 (Central Act XVIII of 1944) and the Public Debt (Compensation Bonds) Rules, 1954.