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State of Uttar Pradesh - Section

Section 101 in U.P. Zila Panchayats Service Rules, 1970

101. Direct approach to member of Government, etc.

- No servant shall approach or attempt to approach any member of the State Government or of the State Legislature or any member of the [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.] or any Government servant on any personal or general question, relating to service matter except through the Mukhya Adhikari, nor seek or attempt to seek interview with such members or Government servant except by previous appointment and through proper channel.