Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 11 in Bar Council of Uttarakhand Nainital Amendment Rules, 2014 11. Any candidate may withdraw the candidature according to election schedule by a communication in writing to the Returning Officer in person.
