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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(1)(b) in Gudalur Janmam Estates (Abolition and Conversion into Ryotwari) Rules, 1974

(b)by sending the notice or order to the persons concerned by registered post acknowledgement due; or