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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Punjab - Subsection

Section 63(10) in Punjab Regional and Town Planning and Development Act, 1995

(10)[The State Government may approve the draft regional plan with modifications, if any, or approve it as such, in consultation with the Board.] [Substituted by Punjab Act No. 30 of 2006, dated 27.10.2006.]