Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Bihar - Section Section 11 in The Bihar Land Tribunal Act, 2009 11. Power to review the order of the Tribunal. - The Tribunal shall have the power and jurisdiction to make any correction in its order.Provided, the tribunal shall not have the power to review and reconsider its order and pass a fresh order.
