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State of Punjab - Section

Section 45 in Punjab Jail Manual, 1996

45. Non-Officials visitors to be gazetted.

- The names of such gentlemen as are willing to undertake the important duties, and are appointed non-official visitors of specified jails, shall be notified in the official Gazette.Note. - When the period of appointment of a non-official visitor is drawing of a close, the Deputy Commissioner of the District in which the jail is situated shall represent the fact to the Commissioner of the Division and at the same time submit the recommendation for filling the appointment for a further period of two years. The Commissioner will then send on his proposals direct to Government, submitting at the same time the necessary draft notification for publication in the Gazette.