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Bombay Presidency - Section

Section 93 in The Bombay University Act, 1974

93. Institutions in Kolaba, Thana and Ratnagiri Districts admitted to the privileges of the University.

- If any educational institution situated in the Kolaba, Thana and Ratnagiri Districts, now included within the University area is, at the date on which this Act comes into force, associated with, or admitted to the privileges of, the University of Poona, the Shivaji University or any other University, such association or admissions to the privileges, as t he case may be, shall cease to have effect from such date in relation to that educational institution; and, with effect from that date, all, such educational institutions shall be deemed to be admitted to the privileges of the University, which shall as far as may be possible and is consistent with this Act, admit such institutions to all such privileges as they had from the Poona, Shivaji or any other University immediately before such date.