Section 15(2)(iii) in THE ANDHRA PRADESH ANIMAL FEED (REGULATION OF MANUFACTURE, QUALITY CONTROL, SALE AND DISTRIBUTION) ACT, 2020

[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

(iii)In the absence of the Associate Dean from any such meeting, the members present shall elect one of the members to preside at such meeting.

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