Delhi High Court - Orders
Sulphur Mills Limited vs Dharamaj Crop Guard Limited And Anr on 3 February, 2021
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Signature Not Verified
Digitally Signed By:DINESH
SINGH NAYAL
Signing Date:04.02.2021
20:14:04
$~1(Original Side)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1225/2018, I.A. 15243/2018, CC(COMM) 9/2019 &
I.A. 3077/2019
SULPHUR MILLS LIMITED ..... Plaintiff
Through: Mr. Hemant Singh, Ms. Mamta Jha,
Mr. Hari Subramaniam, Mr. Ankit
Arvind, Mr. Sanuj Das, Ms. Mamta
Bhadu, Advocates (M: 9873603089)
versus
DHARAMAJ CROP GUARD LIMITED AND
ANR. ...... Defendants
Through: Mr. Akhil Sibal, Sr. Advocate with
Mr. S.K. Bansal, Mr. Ajay Amitabh
Suman, Mr. Nikhil Chawla & Ms.
Shriya Misra, Advocates for D-1
(M:9990389539).
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 03.02.2021
1. This hearing has been done through video conferencing.
2. Arguments heard. Judgment reserved.
3. Let written submissions be handed over by the parties at least one day before the next date of hearing.
4. List for receiving of written submissions on 18th February, 2021.
PRATHIBA M. SINGH, J.
FEBRUARY 3, 2021 dj/T Signature Not Verified Digitally Signed By:PRATHIBA M SINGH Signing Date:04.02.2021 13:24