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Delhi High Court - Orders

Sulphur Mills Limited vs Dharamaj Crop Guard Limited And Anr on 3 February, 2021

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                                                                         Signature Not Verified
                                                                                         Digitally Signed By:DINESH
                                                                                         SINGH NAYAL
                                                                                         Signing Date:04.02.2021
                                                                                         20:14:04


                                $~1(Original Side)
                                *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +     CS(COMM) 1225/2018, I.A. 15243/2018, CC(COMM) 9/2019 &
                                      I.A. 3077/2019
                                      SULPHUR MILLS LIMITED                       ..... Plaintiff
                                                        Through: Mr. Hemant Singh, Ms. Mamta Jha,
                                                                 Mr. Hari Subramaniam, Mr. Ankit
                                                                 Arvind, Mr. Sanuj Das, Ms. Mamta
                                                                 Bhadu, Advocates (M: 9873603089)
                                                        versus
                                      DHARAMAJ CROP GUARD LIMITED AND
                                      ANR.                                        ...... Defendants
                                                        Through: Mr. Akhil Sibal, Sr. Advocate with
                                                                 Mr. S.K. Bansal, Mr. Ajay Amitabh
                                                                 Suman, Mr. Nikhil Chawla & Ms.
                                                                 Shriya Misra, Advocates for D-1
                                                                 (M:9990389539).
                                      CORAM:
                                      JUSTICE PRATHIBA M. SINGH
                                                  ORDER

% 03.02.2021

1. This hearing has been done through video conferencing.

2. Arguments heard. Judgment reserved.

3. Let written submissions be handed over by the parties at least one day before the next date of hearing.

4. List for receiving of written submissions on 18th February, 2021.

PRATHIBA M. SINGH, J.

FEBRUARY 3, 2021 dj/T Signature Not Verified Digitally Signed By:PRATHIBA M SINGH Signing Date:04.02.2021 13:24