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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of West Bengal - Subsection

Section 31(2) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(2)The District Registrar shall correct the error or cancel the entry under sub-rule (1) by suitable entry in the margin or remarks column, without any alteration of the original entry, and shall sign the marginal entry and add thereto the date of the correction or cancellation.