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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of West Bengal - Subsection

Section 68(viii) in West Bengal Co-operative Societies Rules, 2011

(viii)to convene, organize and hold Co-operative seminars, meetings, conferences and exhibitions, to spread the message and ideals of Co-operative movement in the state and to mould public opinion in respect thereof;