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State of Tamilnadu - Section

Section 13 in Tamil Nadu Rights of Persons with Disabilities Rules, 2018

13. Allowances for the members of the State Advisory Board on disability.

(1)The non-official members of the State Advisory Board on disability residing in Chennai shall be paid an allowance at a rate of daily allowance applicable to Group A officers of the Government for each day of the actual meetings of the said board.
(2)The non- official members of the State Advisory Board on disability not residing in Chennai shall be paid travelling allowance and daily allowance for each day of the actual meeting at the rate applicable to Group 'A' officer of the Government.