Supreme Court - Daily Orders
Nitish Kumar Arora vs Union Of India on 12 May, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.46 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).541/2023
NITISH KUMAR ARORA Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.96697/2023-EX-PARTE STAY)
WITH
W.P.(C) No. 521/2023 (X)
(FOR ADMISSION and IA No.90099/2023-STAY APPLICATION)
Date : 12-05-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s) Mr. Lokesh Malik, Adv.
Mrs. Aditi Sharma, Adv.
Mr. Anup Jain, AOR
Mr. Anurag Ojha, AOR
Mr. Deepak Somani, Adv.
Mr. Karan Aggarwal, Adv.
Mr. Gautam Barnwal, Adv.
Mr. Kumar Abhishek, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1 Issue notice.
2 Tag with SLP (C) No 16464 of 2021.
Signature Not Verified
Digitally signed by
Sanjay Kumar
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
Date: 2023.05.12
17:45:34 IST DEPUTY REGISTRAR ASSISTANT REGISTRAR
Reason: