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State of Andhra Pradesh - Section
Section 27 in Andhra Pradesh Panchayat Raj (Auction of sand in the water courses vesting in Gram Panchayat) Rules, 2000
27. Authorities competent to conduct Auction.
- The following Authorities are competent to conduct auction: -| SI.No. | Upset Value | Auctioning Authority | Confirming Authority | Appellate Authority |
| 1.2.3. | 1000-1,00,0001,00,000-5,00,0005,00,000- and above | M.R.O.R.D.O.Joint Collector | R.D.O.Jt. CollectorDist. Collector | Jt. Collector,Dist. CollectorCommission of Panchayat Raj & RuralEmployment. |