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State of Andhra Pradesh - Section

Section 27 in Andhra Pradesh Panchayat Raj (Auction of sand in the water courses vesting in Gram Panchayat) Rules, 2000

27. Authorities competent to conduct Auction.

- The following Authorities are competent to conduct auction: -
SI.No. Upset Value Auctioning Authority Confirming Authority Appellate Authority
1.2.3. 1000-1,00,0001,00,000-5,00,0005,00,000- and above M.R.O.R.D.O.Joint Collector R.D.O.Jt. CollectorDist. Collector Jt. Collector,Dist. CollectorCommission of Panchayat Raj & RuralEmployment.