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[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

State of Uttar Pradesh - Subsection

Section 79(2)(g) in Uttar Pradesh Value Added Tax Act, 2008

(g)refunds of amounts deposited under sub-section(1) of Section 40 or 41, the procedure for such refunds and the period within which they may be made;