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State of Karnataka - Section

Section 34 in Universities of Agricultural Sciences Act, 2009

34. Extension Education.

(1)Extension Education programmes shall be established in the University, subject to the provisions of this Act and the Statutes, ensure technology assessment and refinement and facilitate adoption of technology based on research findings to farmers and others for accelerated agricultural growth. It shall conduct demonstrations and training programmes for the benefit of various stakeholders. Extension shall be co-ordinated with various units of the University and other appropriate agencies of the Centre and the State.
(2)The University shall be responsible for developing models of Agricultural Extension in the State.