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[Cites 0, Cited by 0] [Section 78(4)] [Section 78] [Entire Act]

Union of India - Subsection

Section 78(4)(x) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2012

(x)to receive application within thirty days from the date of death for substitution of authorized representatives of the deceased parties during the pendency of the petition or application;