Himachal Pradesh High Court
Smt. Neeraj Pathania vs . State Of H.P. And on 27 February, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Smt. Neeraj Pathania vs. State of H.P. and others.
CWPOA No.4672 of 2020.
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27.02.2023. Present: Mr. Adarsh K. Vashista, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. I.N. Mehta, Mr. Yashwardhan Chauhan, Senior Additional Advocate Generals, Mr. J.S.Guleria, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondents.
r to
It is over a period of four years that the
respondents have failed to file their reply. Let needful be done within four weeks, failing which, the erring respondent(s) shall personally appear before this Court, along with the relevant records, on the next date of hearing.
List on 27.03.2023.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 27th February, 2023.
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