Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45U] [Entire Act] Union of India - Subsection Section 45U(c) in Banking Companies Act, 1949 (c)the authority to which, and the conditions subject to which, appeals may be preferred and the manner in which such appeals may be filed and heard;
