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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jharkhand - Subsection

Section 13(3) in Jharkhand Single Window Clearance Act, 2015

(3)The Committee may assign or revoke the functions/powers to the District Level Nodal Agency within the powers/functions assigned by the Act or by the High Powered Committee for effective implementation of this Act.