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State of Jharkhand - Section

Section 31A in Jharkhand Agricultural Produce Markets Act, 2000

31A. [ Establishment of check posts. [Inserted by Act 60 of 1982.]

- The Market Committee may set up and erect check posts, market gates and other fixtures at any place in the market area, with a view to prevent evasion of market fee payable under this Act and to control, regulate and run the market with prior approval of the Board, in such manner as may be prescribed.]