Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 16B in The Jammu and Kashmir Passengers Taxation Act, 1963

16B. Application of Limitation Act.

- The provisions of section 5 and section 12 of the Limitation Act, Samvat 1995 shall apply to appeals and revision filed under this Act before the Appellate Authority. Reviewing Authority or the Tribunal;