Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(12)] [Section 6] [Entire Act] State of West Bengal - Subsection Section 6(12)(iii) in West Bengal Consumer Protection Rules, 1987 (iii)evidence proving the delivery of the documents referred to in clause (a) to the President or the member, as the case may be, of the State Forum.