Supreme Court - Daily Orders
M/S. Suresh Jaiswal vs Commissioner Of Central Excise And ... on 4 December, 2015
Bench: Jagdish Singh Khehar, Rohinton Fali Nariman
ITEM NO.51 COURT NO.3 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Diary No(s).33406/2015
M/S. SURESH JAISWAL Appellant(s)
VERSUS
COMMISSIONER OF CENTRAL EXCISE AND SERVICE
TAX JAIPUR-I Respondent(s)
(With appln.(s) for c/delay in re-filing appeal and condonation of
delay in filing appeal.)
Date : 04/12/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Appellant(s) Mr.Alok Yadav, Adv.
Mr.Dhruv Bhattacharya, Adv.
Mr. Harish Pandey, Adv.
For Respondent(s)
Upon hearing the counsel the Court made the following
O R D E R
Tag with C.A.D.No.33407 of 2015.
(SATISH KUMAR YADAV) (RENUKA SADANA)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
Satish Kumar Yadav
Date: 2015.12.04
16:30:51 IST
Reason: