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Supreme Court - Daily Orders

M/S. Suresh Jaiswal vs Commissioner Of Central Excise And ... on 4 December, 2015

Bench: Jagdish Singh Khehar, Rohinton Fali Nariman

     ITEM NO.51                              COURT NO.3                  SECTION III

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                                    Civil Appeal Diary No(s).33406/2015

     M/S. SURESH JAISWAL                                                  Appellant(s)

                                                    VERSUS

     COMMISSIONER OF CENTRAL EXCISE AND SERVICE
     TAX JAIPUR-I                                                          Respondent(s)

     (With appln.(s) for c/delay in re-filing appeal and condonation of
     delay in filing appeal.)

     Date : 04/12/2015 This appeal was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Appellant(s)                   Mr.Alok Yadav, Adv.
                                        Mr.Dhruv Bhattacharya, Adv.
                                        Mr. Harish Pandey, Adv.

     For Respondent(s)

                         Upon hearing the counsel the Court made the following
                                          O R D E R

Tag with C.A.D.No.33407 of 2015.




     (SATISH KUMAR YADAV)                                                (RENUKA SADANA)
          AR-CUM-PS                                                        COURT MASTER




Signature Not Verified

Digitally signed by
Satish Kumar Yadav
Date: 2015.12.04
16:30:51 IST
Reason: