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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Maharashtra - Subsection

Section 26(2)(c) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(c)The Chairman of the Dairy, Poultry or Fisheries Co-operative Society, which becomes a member under clause (xix) shall cease to be-a member of the Executive Council as soon as he ceases to be the Chairman of the said society.