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Orissa High Court

Ram Kripal Yadav & vs State Of Odisha on 7 October, 2021

Author: S.K. Sahoo

Bench: S.K. Sahoo

            IN THE HIGH COURT OF ORISSA AT CUTTACK

                          CRLA No.190 of 2021

              Ram Kripal Yadav &
              another                             ....      Appellants

                                 Mr. J.K. Panda, Advocate

                                       -versus-
              State of Odisha                     ....     Respondent

                                 Mr. D.K. Pani,
                                 Addl. Standing Counsel

                               CORAM:
                           JUSTICE S.K. SAHOO
                                   ORDER

Order No. 07.10.2021

07. This matter is taken up through Hybrid arrangement (video conferencing/physical Mode).

List this matter on 11.11.2021 as prayed for.

( S.K. Sahoo) Judge PKSahoo