Orissa High Court
Ram Kripal Yadav & vs State Of Odisha on 7 October, 2021
Author: S.K. Sahoo
Bench: S.K. Sahoo
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLA No.190 of 2021
Ram Kripal Yadav &
another .... Appellants
Mr. J.K. Panda, Advocate
-versus-
State of Odisha .... Respondent
Mr. D.K. Pani,
Addl. Standing Counsel
CORAM:
JUSTICE S.K. SAHOO
ORDER
Order No. 07.10.2021
07. This matter is taken up through Hybrid arrangement (video conferencing/physical Mode).
List this matter on 11.11.2021 as prayed for.
( S.K. Sahoo) Judge PKSahoo