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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(25) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(25)
(a)to control and co-ordinate the activities of and to give financial aid to affiliated colleges and recognised and approved institutions; and
(b)to regulate the fees to be paid by the students in affiliated colleges and recognised and approved institutions;