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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(1) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(1)The operation of signaling gears shall be from a panel or Video Display Unit or key board or any other approved means enabling operation of routes and also individual operation of points and signals.