Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Nagaland - Subsection Section 8(2) in Nagaland Jhumland Act, 1970 (2)Such rights shall not in any way debar the Government from levying such rents, taxes or any other dues as may be notified in the official Gazette.
