Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 93 in Arunachal Pradesh Panchayat Raj Act, 1997 93. Subject to such conditions as may be specified by the Government, from time to time, the Zilla Parishad shall perform the functions as specified in Schedule-III.
