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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(u) in Atomic Energy (Radiation Protection) Rules, 2004

(u)"off-site emergency" means accident condition or emergency situation involving excessive release of radioactive materials/hazardous chemicals from the plant into public domain calling for an intervention;