Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 130(1C)] [Section 130] [Entire Act] Union of India - Subsection Section 130(1C)(a) in The Companies Act, 1956 (a)cause to be kept in such register in the prescribed form, the documents of charges filed in such form and manner as may be prescribed; and